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[Cites 0, Cited by 0] [Section 3(17)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(17)(b) in The M.P. Municipalities Act, 1961

(b)any place of trade other than a place referred to in sub-clause (a) where there is a collection of shops, warehouses or stalls, and shall include any "Hat" or place, where trade or business is carried on either weekly or bi-weekly or on certain fixed days of the week;