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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1)(a) in The Bengal Smoke-Nuisances Act, 1905

(a)[ the erection or use of any specified class of brick, tile or lime-kilns, or, [clamps for making bricks, or] [Clause (a) substituted for the original clause by Bengal Act 1 of 1911.]]