Section 2(11) in The Maharashtra Tenancy and Agricultural Lands Act, 1948
(11)"Person" includes [a joint] [These words were substituted for the words 'and undivided' by Bombay 13 of 1956, Section 2(10).] [* * *] [The word 'Hindu' was deleted by Bombay 38 of 1957, Section 2(2).] family;
