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State of Odisha - Section

Section 8 in The Orissa Finance Service Rules, 1979

8. Appointment by promotion to Orissa Finance Service Class I (Junior Branch).

- No person shall be eligible for promotion to the cadre of Orissa Finance Service Class I (Junior Branch), unless he has completed six years in the cadre of Orissa Finance Service Class II on the 1st day of April of the year in which the promotion is made.