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State of Uttar Pradesh - Section

Section 55 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

55. First aid facilities (Section 36).

- [(a) Sufficient number of first aid boxes or cupboards are provided and maintained for providing first aid to the building workers and every such box or cupboards is distinctly marked "First Aid" and is equipped with the articles specified in Schedule III.] [Substituted by Notification No. 989/XXXVI-2-2017, dated 23.8.2017, (w.e.f. 4.2.2009).]
(b)Nothing except appliances or requisites for first aid is kept in first aid box or cupboard and such box or cupboard is so kept as to protect it against contamination by dust or other foreign matter and against penetration of moisture and such box or cupboard is kept in the charge of a person trained in first aid and is always readily available during working hours.