Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 44] [Section 10] [Entire Act] State of Kerala - Subsection Section 10(3) in The Kerala General Sales Tax Act, 1963 (3)The Government may by notification in the Gazette, cancel or vary any notification issued under sub-section (1).
