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State of Tamilnadu - Section

Section 16 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

16. Form and language of the roll.

- The roll shall be prepared in the format adopted in the roll of the Tamil Nadu Legislative Assembly constituency. The title and other particulars shall be in accordance with the directions of the State Election Commission issued, from time to time. The roll shall be prepared in such language or languages in which the roll of the Tamil Nadu Legislative Assembly constituency within which the ward of the Panchayat Town or Transitional Area or Municipality or Corporation is situated, is prepared.