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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(1)An original application to be 'presented before a Revenue Court in person shall be presented to the presiding officer of the Revenue Court or to such officer as he appoints in this behalf.