Section 18(1)(iv) in Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2008

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(iv)When the variation between the book and the ground stock is up to 0.5% on the stock available at the time of inspection.

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