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State of Chattisgarh - Section

Section 6 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

6. Prohibition of discrimination in all matters connected with the University.

- The University shall not discriminate against any citizen of India on grounds of religions, race, caste, sex, place of birth, language or any one of these in the exercise of powers or performance of functions conferred or imposed upon it by or under this Act.