Supreme Court - Daily Orders
State Of Up vs M/S Tata Chemical Ltd on 11 August, 2014
h SLP(C) NO..... CC 10950 OF 2014 ETC.
ITEM NO.68 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2014
CC No(s). 10950/2014
(Arising out of impugned final judgment and order dated 26/04/2013
in WP No. 3349/2013 passed by the High Court of Judicature at
Allahabad Bench at Lucknow)
STATE OF UP AND ORS Petitioner(s)
VERSUS
M/S TATA CHEMICAL LTD AND ORS Respondent(s)
(With office report)
WITH
S.L.P.(C)...CC No. 11382/2014
[STATE OF U.P. & ORS. V. INDIAN FARMERS FERTILIZERS COOP. LTD. AND
ORS.]
(With application for condonation of delay in filing SLP and
Office Report)
S.L.P.(C)...CC No. 11778/2014
[STATE OF U.P. AND ORS. V. M/S. KRIBHOCO SHYAM FERTILIZERS LTD.
ADN ORS.]
(With application for condonation of delay in filing SLP and
Office Report)
Date : 11/08/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Pawan Shree Aggarwal, Adv.
Mr. Vaibhav Yadav, Adv.
Mr. Ravi Prakash Mehrotra, Adv.
For Respondent(s) Ms. Bindu Saxena, Adv.
For RR 1 & 2 Mr. Shailendra Swarup, Adv.
Signature Not Verified
Mr. K.K. Patra, Adv.
Digitally signed by
Kalyani Gupta
Date: 2014.08.13
Mr. Abhishek Nigam, Adv.
17:57:26 IST
Reason:
Mr. Vivek Tankha, Sr. Adv.
Mr. Rishabh Sancheti, Adv.
PAGE NO. 1 OF 2
SLP(C) NO..... CC 10950 OF 2014 ETC.
Ms. Ruby Singh Ahuja, Adv.
Mr. Pallav Mongia, Adv.
Ms. Anisha Mitra, Adv.
Ms. Manik Karanjawala, Adv.
For M/s. Karanjawala & Co., Advs.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Application seeking exemption from filing official translation is allowed.
Issue notice.
Tag with SLP(C) No. 21816 of 2013. [KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER PAGE NO. 2 OF 2