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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2) in The Jammu and Kashmir Fire Force Act, 1967

(2)The certificate referred to in sub-section (1) shall cease to have effect when a person named therein ceases for any reason to be a member of the force ; and on his ceasing to be such member, he shall forthwith surrender the certificate to any officer empowered to receive the same.