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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Manipur - Subsection

Section 11(2) in The Manipur University Act, 1980

(2)The Committee under sub-section (1) shall consist of a member nominated by the Syndicate, a member nominated by the Chancellor and a member nominated by the University Grants Commission :Provided that the member nominated by the Syndicate shall be a person who is not connected with the affairs of the University.