Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Rajasthan - Subsection Section 102(c) in The Rajasthan Distilleries Rules, 1977 (c)A register of duty free issues will be maintained in Form R.D. 23 which will enable the officer-in-charge to see that the quantity sanctioned is not exceeded.