Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44K] [Entire Act] State of Odisha - Subsection Section 44K(b) in The Orissa Panchayat Samiti Act, 1959 (b)fixing the total amount of cost payable and specifying the persons by and to whom costs shall be paid.
