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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Skill Development Fund Rules, 2012

5. Skill Development Fund (SDF).

- SDF shall be used for the following: -
(1)Funding Sub-Missions partly / fully for implementing training and placement programs.
(2)REEMAP's own initiatives towards establishing and operating training and placement facilities on pilot basis so as to facilitate replication and scaling up.
(3)Developing I.T based systems for implementation and monitoring.
(4)Establishing and operating quality control systems including third party quality assessments.
(5)Developing, establishing and operating post placements tracking systems.
(6)Taking up Studies / Consultancies to further objectives/responsibilities of RYK
(7)Conducting trainings, workshops and awareness programs.
(8)Any other purpose aligned to Rajiv Yuva Kiranalu program with prior permission of REEMAP.