Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 11 May, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:12.05.2021
18:23:12
$~ 5 & 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD
& ANR. ..... Petitioners
Through: Mr. Amit Sibal, Sr. Advocate with
Ms. Nandadevi Deka, Mr. Sudhir
Yadav, Mr. Savyasachi Rawat, Mr.
Sanad Jha and Mr. Vinay Tripathi,
Advocates. (M: 8130788166)
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through: Mr. Dayan Krishnan, Sr. Advocate
with Ms. Padma Priya and Mr. Dhruv
Nayar, Advocates for
Respondent/NHAI
AND
+ W.P.(C) 1173/2021 & CM APPLs. 3305/2021, 5295/2021,
13519/2021
THEME ENGINEERING SERVICES PVT LTD.
& ANR. ..... Petitioners
Through: Mr. Amit Sibal, Sr. Advocate with
Ms. Nandadevi Deka, Mr. Sudhir
Yadav, Mr. Savyasachi Rawat, Mr.
Sanad Jha and Mr. Vinay Tripathi,
Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
& ORS. ..... Respondents
Through: Mr. Dayan Krishnan, Sr. Advocate
with Ms. Padma Priya and Mr. Dhruv
Nayar, Advocates for
Respondent/NHAI
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:12.05.2021
18:23:12
Ms. Nidhi Banga, Sr. panel counsel
Central Govt for R-2.
Mr. Prasenjit Keswani & Mr.
Upmanyu Tewari, Advocates for R-3
(M- 9811049118)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 11.05.2021
1. This hearing has been done through video conferencing. CM APPL. 3305/2021, 5295/2021 & 13519/2021 in W.P.(C) 1173/2021
2. Considering the orders of the Division Bench dated 26 th March, 2021, these three applications would no longer survive and are accordingly disposed of. No further orders are called for. CONT.CAS(C) 182/2021 & W.P.(C) 1173/2021
3. The counter affidavits filed by Respondent No. 1 and Respondent No. 3 in W.P.(C) 1173/2021 are not on record. Let the same be brought on record. Let rejoinders, thereto, be also brought on record, if not on record. The delay in filing the pleadings, if any, are condoned.
4. List the writ petition and the contempt petition, for final hearing, on 17th May, 2021 at 2:30 P.M. PRATHIBA M. SINGH, J.
MAY 11, 2021 dj/ak