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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(4) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(4)The Dean shall have the right to be present and to speak at any meeting of any Board of the Studies or Committee of the Faculty as the case may be, but shall not have the right to vote there at unless he is a member there of.