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State of Tamilnadu - Section

Section 13 in Tamil Nadu Special Economic Zones (Special Provisions) Rules, 2010

13. Other functions of Authority.

- The other functions of an Authority shall be
(i)to gather particulars from Developer and entrepreneur as to the difficulties, if any, they normally encounter in development of infrastructure or while export and find out ways and means to solve those difficulties;
(ii)to publish materials, such as pamphlets, print outs, etc., to help Developer and entrepreneur to further their objectives.