Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 102(2)] [Section 102] [Entire Act] State of Punjab - Subsection Section 102(2)(a) in Punjab Gram Panchayat Act, 1952 (a)on any of the grounds mentioned in 3[sub-section (5) of section 6];