Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46E] [Entire Act] State of Odisha - Subsection Section 46E(2) in The Orissa Panchayat Samiti Election Rules, 1991 (2)[ [* * *] [Inserted vide SRO No. 261/2001, Orissa Gazette Extraordinary No. 991 dated 28.5.2001.]
