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Himachal Pradesh High Court

Giripar Anusuchit Jaati Adhikar ... vs . on 16 December, 2024

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Giripar Anusuchit Jaati Adhikar Sanrakshan Samiti Vs. Union of India & others & connected matters.

CWP Nos. 8301 of 2023 a/w CWPs No.9036, 9528, 9737, 9771, 9772, 9816, 9929, 9982, 10779 & 10784, 10161, 10394 of 2023 and CWP No. 246, 2956, 3804, 12295, 13231 of 2024 CWP No. 8301 of 2023 16.12.2024 Present: Mr. Rajendera Gulati & Mr. Suresh Singh Saini, Advocates, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondents No. 1 to 7/Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr. Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents No.8 to 12/State.

Mr. Ashok Sharma, Sr. Advocate with Ms. Anubhuti Sharma, Advocate, for the applicant in CMP No.18821 of 2023.

Mr. Ankush Dass Sood, Senior Advocate with Mr. Shyam Singh Chauhan and Mr. Ankit Dhiman, Advocates, for the applicants in CMP No. 2823 of 2023.

Mr. Shrawan Dogra, Sr. Advocate, with Mr. Tejasvi Dogra & Mr. Ganesh Barowalia, Advocates, for the applicants in CMP No. 24288 of 2024.

CWP No. 9036 of 2023

Mr. Vinod Chauhan, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for the respondents /Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents No.8 to 12/State.

CWP No. 9528 of 2023

Mr. Rajnish Maniktala, Sr. Advocate with Mr. Naresh Verma, Advocate, for the petitioners.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for the respondents /Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents No. 8 to 12/State.

CWP No.9737 of 2023

Mr. Rajiv Rai, Advocate, for the petitioners.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondent No. 1 /Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents No.2 to 4-State.

Ms. Diksha, Advocate vice Ms. Vandana Misra, Advocate, for respondent No.5.

CWP No.9771 of 2023

Mr. Vinod Chauhan, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondent No. 1 /Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents No.2 to 4-State.

Mr. Prashant Sharma, Advocate, for respondent No.5.

CWP No.9772 of 2023

Mr. S.S. Jasrotia, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondent No. 1 /Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents No.2 to 4-State.

CWP No.9816 of 2023

Mr. Vijay Sharma, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondent No. 1 /Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents No.2 to 4-State.

Mr. Vikrant Thakur, Advocate, for respondent No.5.

CWP No.9929 of 2023

Mr. Anil Kumar, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondent No. 1 /Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr .Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents No.2 to 4-State.

CWP No.9982 of 2023

Mr. Aashish Kumar, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondent No. 1 /Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CWP No.10779 of 2023

Mr. Ganesh Barowalia, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for the respondents- Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents-State.

CWP No.10784 of 2023

Mr. Ganesh Barowalia, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for the respondents /Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CWP No. 10161 of 2023.

Mr. Vinod Chauhan, Advocate, for the petitioners.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondents No. 1 and 2/Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CWP No. 10394 of 2023

Mr. Vinod Chauhan, Advocate, for the petitioners.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondents No. 1 and 2/Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CWP No. 246 of 2024

Mr. Vinay Sharma, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondents No. 1 and 2/Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CWP No. 2956 of 2024

Mr. Mohit Thakur, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CWP No. 3804 of 2024

Mr. Hirdaya Ram, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondents No. 1 and 2/Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

Ms. Seema Azad, Advocate, for the applicant in CMP no. 9525 of 2024.

Mr. Bhim Raj Sharma, Advocate for respondent no.

10. Mr. Harish Dod, Advocate, for respondent No.10.

CWP No.12295 of 2024

Mr. Hirdaya Ram, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CWP No. 13231 of 2024

Mr. Diwan Singh Negi, Advocate, for the petitioner.

Mr. S.D. Sanjay, Sr. Advocate, with Ms. Aranya Sahay, Mr. Akshat Aggarwal, Advocate, (through Video Conferencing) and Mr. Rajinder Thakur, Central Government Counsel, for respondents No. 1 to 7.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr. Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CMP No. 24288/2024 in CWP No. 8301 of 2023 Notice. Mr. Suresh Saini, Advocate, Mr. Rajinder Thakur, learned Central Government Counsel and Mr. Arsh Rattan, learned Deputy Advocate General, appear and waive service of notice on behalf of petitioner-non-applicants/ respondents No. 1 to 7 and respondents No. 8 to 12, respectively.

Reply/instructions be filed/obtained on or before the next date.

CWP Nos. 8301 of 2023 a/w CWPs No.9036, 9528, 9737, 9771, 9772, 9816, 9929, 9982, 10779 & 10784, 10161, 10394 of 2023 and CWP No. 246, 2956, 3804, 12295, 13231 of 2024 At the joint request of learned counsel for the parties, list on 18.03.2025.

In the meanwhile, pleadings be completed in all these petitions.

(Tarlok Singh Chauhan) Acting Chief Justice (Satyen Vaidya) Judge 16th December, 2024 (sushma)