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[Cites 0, Cited by 0] [Section 326D(1)] [Section 326D] [Entire Act]

State of Tamilnadu - Subsection

Section 326D(1)(b) in Chennai City Municipal Corporation Act, 1919

(b)the licensee has contravened any of the provisions of this Chapter or the rules made thereunder or any of the conditions subject to which the licence was granted.