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State of Bihar - Section

Section 7 in Bihar Minor Mineral Concession Rules, 1972

7. Period for which mining lease be granted or renewed.

- The period for which a mining lease may be granted or renewed shall not ordinarily be more than [Ten years] [Substituted by S. O. 1063 dated 16.10.1989.] [x x x x] [Omitted by S. O. 1063 dated 16.10.1989.]