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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(d) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(d)provide passages of sufficient width between the stalls and make such alterations in the stalls, passages shops, doors or other parts of the market as the village panchayat or the panchayat union council, as the case may be, may direct;