Madhya Pradesh High Court
Firoz Poonawala vs Shabbir Hussain Kaanchwala on 11 April, 2019
1 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE MISC. CRIMINAL CASE NO.2528 OF 2017 Indore, Dated 11.04.2019 Mr. Rohinton T. Thanevala, learned counsel for the applicants.
Mr. Arihant Nahar, learned counsel for the non-applicant No.1.
Mr. Anil Ojha, learned counsel for the non-applicant No.2/State.
Learned counsel appearing on behalf of non-applicant No.1 prays for time as arguing senior counsel is not available today to argue the matter.
As jointly prayed, matter be listed on 02.05.2019. The interim relief granted earlier shall continue till the next date of hearing.
Certified copy as per Rules.
(SHAILENDRA SHUKLA) JUDGE Arun/-
Digitally signed by ARUN NAIR Date: 2019.04.12 10:23:37 +05'30'