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Calcutta High Court (Appellete Side)

Tandra Mukherjee & Ors vs Sebi & Ors on 2 April, 2019

                       1


02.04.2019
Item No.16 to 22
Ct. No.238
As/akd

                    W.P. 5437 (W) of 2014
                   Tandra Mukherjee & ors.
                             Vs.
                         SEBI & ors.
                            with
                    W.P. 16534 (W) of 2013
                   M/s. Tower Infotech Ltd.
                              Vs.
                          UOI & ors.
                             With
                      C.A.N. 94 of 2017
                             With
                     C.A.N. 8103 of 2017
                             With
                     C.A.N. 8655 of 2017
                             With
                     C.A.N.10159 of 2017
                             With
                     C.A.N.10965 of 2017
                             With
                     C.A.N.12251 of 2017
                             With
                      CAN 6007 of 2018
                             With
                      CAN 7048 of 2018
                             With
                      CAN 7047 of 2018
                             With
                      CAN 7547 of 2018
                             With
                       CAN 67 of 2019
                             With
                       CAN 707 of 2019
                             With
                    W.P.18229 (W) of 2014
                      Amar Nandy & ors.
                              Vs.
                             SEBI
                             With
                    W.P.21910 (W) of 2017
                     Birendra Nath Koyel
                   2


                    Vs.
                U.O.I. & ors.
                   With
            W.P.9707 (W) of 2018
           Snehasish Maity & Anr.
                    Vs.
                 CBI & Ors.
                   With
           W.P. 18525(W) of 2018
              Ashok Das & Ors.
                    Vs.
              The SEBI & Ors.
                   With
           W.P. 19275(W) of 2018
             Asha Poddar & Ors.
                    Vs.
                 UOI & Ors.

Mr. Subir Sayal
                      ...for the petitioner
                      (in W.P.16534 (W) of 2013)

Mr. Subhasish Chakraborty,
Mr. Arindam Das,
Mr. Biswajit Sarkar,
Ms. Rumeli Sarkar,
Mr. Amit Chowudhury,
Ms. Susmita Singh
                  .... for the petitioners
                     (in W.P. 19275(W) of 2018)
Mr. Debabrata Karan,
Mr. Sankhasuvra Roy,
Mr. Debopriyo Karan
                    ...for the petitioner
                     (in W.P.21910 (W) of 2017)

Mr. Dibyendu Chatterjee,
Mr. Siddhartha Roy,
Mrs. Madhuporna Kanrar
                    ...for the petitioners
                     (in W.P.5437 (W) of 2014)
Mr. Amitesh Banerjee,
Mr. Tulshi Das Ray,
Mr. Tarak Karan
                     ...for the State
                        3


       Mr. Tapan Kumar Mukherjee,
       Mr. Rabindra Narayan Dutta,
       Mr. Hare Krishna Halder.
                           ..... for the State
                           (in W.P. 5437(W) of 2014
                                       with
                            in W.P. 16534(W) of 2013)

        Mr. Dipak Kumar Jain
                           ...... for the respondents

(in CAN 7048 of 2018) Mr. Arpa Chakraborty ..... for the UOI (in W.P. 18229(W) of 2014) Mr. Dilip Kumar Chakraborty ...for the UOI (in W.P.21910 (W) of 2017) Mr. Partha Sarathi Biswas ...for the UOI (in W.P. 5437 (W) of 2014) Ms. Sumitra Das ...for the CBI Mr. Prasanta Kumar Dutt, Mr. Susanta Kumar Dutt, Mr. Syamantak Banerjee ...for the SEBI Mr. Neguive Ahmed ...for the Committee. Committee is requested to proceed with the matter in terms of our earlier order dated 5.3.2019.

Let these matters be listed along with CAN 2773 of 2019 four weeks hence.

(Jay Sengupta, J.) (Joymalya Bagchi, J.) 4