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State of Punjab - Section

Section 44 in The Punjab Town Improvement Trust Rules, 1939

44.

In the case of counter-foil receipts, tickets, licences, etc., by means of which the Trust dues may be collected, the entry in the stock book shall clearly indicate the printed book number of the books received and issued in order to keep a complete check on their use. The books shall be issued in serial order, and when the books of counterfoils are received back after use a note to this effect shall be made in the stock book under the dated initial of the store-keeper, who will then send them to the record- keeper for safe custody.