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[Cites 0, Cited by 0] [Section 121(4)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(4)(q) in The Mental Healthcare Act, 2017

(q)the honorarium and other allowances payable to, and the other terms and conditions of service of, the chairperson and members of the Board under sub-section (3) of section 75;