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[Cites 0, Cited by 1] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(4) in Rajasthan Panchayati Raj Act, 1994

(4)Every resignation under Sub-Section (1), (2) and (3) shall take effect on the expiry of fifteen days from the date of its receipt by the authority aforesaid unless withdrawn within this period of fifteen days.