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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Bombay Presidency - Subsection

Section 88(d) in The Bombay Provincial Municipal Corporations Act, 1949

(d)all expenses and costs incurred by the Commissioner in the exercise of any power or the discharge of any duty conferred or imposed upon him by this Act, including moneys which he is required or empowered to pay by way of compensation;