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[Cites 0, Cited by 0] [Section 71B] [Entire Act]

State of Maharashtra - Subsection

Section 71B(5) in Maharashtra Factories Rules, 1963

(5)In factories where the area is such as cannot be reached by manhauling of trailer pumps within reasonable time, vehicles with towing attachment shall be provided at the scale of one for every four trailer pumps with a minimum of one such vehicle kept available at ail times.