Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(2) in The Displaced Persons (Verification of Claims) Supplementary Rules, 1954 (2)any immovable property in West Pakistan, which forms part of the assets of an industrial undertaking and is situated in any area other than an urban area;
