Madhya Pradesh High Court
Manakchand Jain vs State Of M.P. & Ors. on 9 August, 2017
SA-388-2009
(MANAKCHAND JAIN Vs STATE OF M.P. & ORS.)
09-08-2017
Shri Veer Kumar Jain, learned senior counsel assisted with
Shri Vaibhav Jain, counsel for the appellant.
Shri Amit Singh, learned Government Advocate for the
respondents-State.
This appeal is already an admitted appeal. Vide order- dated 18.01.2011, the parties were directed to maintain status-quo. The said order is in operation till today, hence same shall continue till final disposal of this appeal. Accordingly, IA No.4650/2009 stands disposed of.
(VIVEK RUSIA) JUDGE