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Madhya Pradesh High Court

Manakchand Jain vs State Of M.P. & Ors. on 9 August, 2017

                          SA-388-2009
              (MANAKCHAND JAIN Vs STATE OF M.P. & ORS.)


09-08-2017

Shri Veer Kumar Jain, learned senior counsel assisted with
Shri Vaibhav Jain, counsel for the appellant.
Shri Amit Singh, learned Government Advocate for the
respondents-State.

This appeal is already an admitted appeal. Vide order- dated 18.01.2011, the parties were directed to maintain status-quo. The said order is in operation till today, hence same shall continue till final disposal of this appeal. Accordingly, IA No.4650/2009 stands disposed of.

(VIVEK RUSIA) JUDGE