Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] Union of India - Subsection Section 197(m) in The Coal Mines Regulations, 2011 (m)liquid fuels with a flash point lower than that of diesel fuel or more volatile fuels such as gasoline, kerosene or number one diesel fuel oil shall not be used for mixing with ammonium nitrate;