Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 339 in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968 339. (a) Non-metallic Mineral Products not elsewhere classified. (b)Others.
