Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(1) in The Textile Undertakings (Nationalisation) Act, 1995 (1)The Textile Undertakings (Nationalisation) Ordinance, 1995, (Ord. 6 of 1995.) is hereby repealed.
