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NCT Delhi - Section

Section 19 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

19. Functions of the Secretary of the Board.

- Secretary of the Board shall-
(i)arrange meetings of the Board;
(ii)maintain record of the proceedings of the meetings of the Board in the prescribed manner ;
(iii)Discharge other functions as may be assigned to him by Vice-Chairman of Board from time to time.