Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Sikkim - Subsection Section 3(3) in Sikkim Fisheries Act, 1980 (3)The State Government may make rules for the propagation and development of fisheries in private waters which may include grant of financial help therefor.Explanation. - Financial help shall include loans, subsidy or grants in- aid.
