Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 25 in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010 25. Ship's speed during discharge. (I)Accidental or other exceptional discharge
