Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(10)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(10)(t) in Kerala Factories Rules, 1957

(t)Exit doorways shall open outwards, that is, away from the room, but shall not obstruct the travel along any exit. No doors when opened shall reduce the required width of stairway or landing to less than 90cm. Over head or sliding doors shall not be installed for this purpose.