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[Cites 0, Cited by 1] [Section 114(1)] [Section 114] [Entire Act]

State of Haryana - Subsection

Section 114(1)(c) in Haryana Co-operative Societies Act, 1984

(c)a decision of a co-operative society, other than a producer society refusing to admit any person as a member of the society who is otherwise duly qualified for membership under the bye-laws of the society;