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State of Rajasthan - Section

Section 14 in The Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967

14. Motors.

- Each vehicle shall be fitted with a milometer (hour meter in case of tractors etc.) and it will be the responsibility of the Controlling Officer to see that the meters are kept in proper working order. As soon as the meter fails out of order, immediate steps should be taken to it repaired or replaced, as the case may be. The Controlling Officer should ensure that suitable lock is provided so that meter cannot be tampered with.