Section 114(2)(e) in Gold (Control) Act, 1968

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Union of India - Subsection

Section 114(2)(e) in Gold (Control) Act, 1968

(e)fees or charges to be paid-

(i)in respect of applications for the issue or renewal of licences or certificates;

(ii)for exercising supervision over the making, manufacturing or preparing any article or thing made of, or containing, gold of any purity;