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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(3) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(3)No suit, prosecution or other proceeding shall be instituted against any authority or officer or a servant of the Government for any act done or purporting to be done under; this Act or any rule made thereunder after the date of the expiry of six months from the date of the act complained of.