Himachal Pradesh High Court
Sanjeev Kumar Sharma vs . Suman Sharma on 19 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Sanjeev Kumar Sharma vs. Suman Sharma CR No.10 of 2020 19.07.2023 Present: Ms. Meera Devi, Advocate vice counsel, for the petitioner.
Mr. Sumit Sood, Advocate, for the respondent.
Since, learned Senior Counsel, who, has to argue the case on behalf of the petitioner, is unwell, prayer has been made for adjournment. Prayer allowed, as not opposed.
List on 29.08.2023.
(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 19/07/2023 21:22:21 :::CIS