Kerala High Court
A.K.Ravivarma Raja vs State Of Kerala on 23 January, 2019
Author: Sathish Ninan
Bench: Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 23RD DAY OF JANUARY 2019 / 3RD MAGHA, 1940
CRP(LR).No. 28 of 2014
AGAINST THE ORDER IN TLB(B) 1/2009/L5 of TALUK LAND BOARD,
VATAKARA DATED 24-10-2013
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PETITIONERS/CLAIM PETITIONERS:
1 A.K.RAVIVARMA RAJA S/O.LATE MADHAVI THAMPURATTI, KADATHANADU HOUSE, THAREKADU PO, PALAKKAD 678 001.
2 THANKAM RAJAGOPAL D/O.A.K.CHERIYA VARMA RAJA, NO.8, QUEENS PARK VILLA, A.R.CAMP ROAD,PO MARIKUNNU, KOZHIKODE 673 012.
3 THIRUVAZHIYOTT MOHAN DAS S/O.A.K.CHERIYA VARMA RAJA, FLAT NO.9, BALAJI APARTMENTS, VISHAKAPATANAM,ANDHRA PRADESH 4 SHYLAJA.P D/O.RAJALAKSHMI MOOSATH, KARTHIKA, SEKHARIPURAM,PALAKKAD 678 001 5 PADMAJA.P D/O.RAJALAKSHMI MOOSATH, KARTHIKA, SEKHARIPURAM,PALAKKAD 678 001 6 UDAYAKUMAR S/O.RAJALAKSHMI MOOSATH, KARTHIKA, SEKHARIPURAM,PALAKKAD 678 001 7 SUCHETHA PANICKER D/O.RAJALAKSHMI MOOSATH, KARTHIKA, SEKHARIPURAM,PALAKKAD 678 001 BY ADVS.
SRI.P.B.SAHASRANAMAN SRI.K.JAGADEESH SRI.RAAJESH S.SUBRAHMANIAN SRI.T.S.HARIKUMAR CRP(LR).No. 28 of 2014 -2- RESPONDENTS/STATE AND BOARD:
1 STATE OF KERALA REPRESENTED BY ITS SECRETARY,REVENUE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001 2 THE CHAIRMAN TALUK LAND BOARD, VATAKARA, KOZHIKODE 673 101 BY ADVS.
SR. GOVERNMENT PLEADER SRI.C.P.PRADEEP THIS CRP (LAND REFORMS ACT) HAVING BEEN FINALLY HEARD ON 23.01.2019, ALONG WITH CRP(LR).65/2014, CRP(LR).439/2014, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN WEDNESDAY, THE 23RD DAY OF JANUARY 2019 / 3RD MAGHA, 1940 CRP(LR).No. 65 of 2014 AGAINST THE ORDER IN TLB(B) 1/2009/L5 of TALUK LAND BOARD, VATAKARA DATED 24-10-2013
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PETITIONERS/CLAIM PETITIONERS (35,37,38,39,41 - OTHER PETITIONERS NAME NOT INCLUDED IN THE IMPUGNED ORDER MISTAKENLY:
1 K.C.UDAYAVARMA RAJA S/O.LATE SNAKARAVARMA RAJA, KAILAS, PURAMERI P O, VATAKARA TALUK, KOZHIKODE-673503.
2 THANKAMANI THAMPURATTY D/O.LATE SANKARAVARMA RAJA, KAILAS, PURAMERI P O, VATAKARA TALUK, KOZHIKODE-673503 3 REMA THAMBURATTY W/O.UDAYAVARMA RAJA, R/A.PREETHI, DIWANS ROAD, ERNAKULAM.
4 DEVAKI KETTILAMMA W/O.LATE RAMAVARMA RAJA, R/A.LATHA , MANKAVU, KOZHIKODE TALUK, KOZHIKODE-673007 5 T GOPINATHA MENON S/O.LATE RAMAVARMA RAJA, R/A.LATHA , MANKAVU, KOZHIKODE TALUK, KOZHIKODE-673007 6 SATHYAVATHY D/O.LATE RAMAVARMA RAJA, R/A.LATHA , MANKAVU, KOZHIKODE TALUK, KOZHIKODE-673007 7 CHANDRIKA D/O.LATE RAMAVARMA RAJA, R/A.LATHA , MANKAVU, KOZHIKODE TALUK, KOZHIKODE-673007 8 DURGA THAMPURATTY, D/O.LATE SANKARAVARMA RAJA, RESIDING AT VADAKKE KOVILAKAM,NEELESWARAM, KASARAGOD-673572 CRP(LR).No. 65 of 2014 -2- 9 MAHAPRABHA THAMBURATTY W/O.LATE SANKARAVARMA RAJA, R/A.VADAKKE KOVILAKAM,NEELESWARAM, KASARAGOD-673572 10 MANAVARMA RAJA S/O.LATE SANKARAVARMA RAJA, RAJAMANDIR ,NEELESWARAM P.O,KAZARKODE-671314 11 KRISHNAVARMA RAJA S/O.LATE SANKARAVARMA RAJA, R/A.VADAKKE KOVILAKAM, NEELESWARAM, KASARAGOD-673572.
12 CHANDRIKA KETTILAMMA W/O.LATE RAMAVARMA RAJA ,R/A.SANTHINILAYAM, P O, VENGODI, ELAPPULLY, PALAKKAD-678622 13 MOHANAN S/O.LATE RAMAVARMA RAJA ,R/A.SANTHINILAYAM , P O, VENGODI, ELAPPULLY, PALAKKAD-678622 14 KOUMUDI D/O.LATE RAMAVARMA RAJA ,R/A.SANTHINILAYAM , P O, VENGODI, ELAPPULLY, PALAKKAD-678622 15 ASOKAN S/O.LATE RAMAVARMA RAJA ,R/A.SANTHINILAYAM , P O, VENGODI, ELAPPULLY, PALAKKAD-678622 16 KOUMUDI GOPINATH D/O.LATE RAVIVARMA RAJA, R/A.EDACHOLA, THACHAMPARA,PALAKKAD DIST.
BY ADVS.
SRI.P.B.SAHASRANAMAN SRI.GEORGE MECHERIL SRI.K.JAGADEESH SRI.RAAJESH S.SUBRAHMANIAN SRI.T.S.HARIKUMAR RESPONDENTS:
1 STATE OF KERALA, REP.BY ITS SECRETARY, REVENUE DEPARTMENT,.
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE SECRETARY, TALUK LAND BOARD, VATAKARA, KOZHIKODE-673101.
BY SR. GOVERNMENT PLEADER SRI.C.P.PRADEEP CRP(LR).No. 65 of 2014 -3- THIS CRP (LAND REFORMS ACT) HAVING BEEN FINALLY HEARD ON 23.01.2019, ALONG WITH CRP(LR).28/2014 & CRP(LR).439/2014, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN WEDNESDAY, THE 23RD DAY OF JANUARY 2019 / 3RD MAGHA, 1940 CRP(LR).No. 439 of 2014 AGAINST THE ORDER IN TLB(B) 1/2009/L5 of TALUK LAND BOARD, VATAKARA DATED 24-10-2013
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PETITIONERS/CLAIM PETITIONERS:
1 RUGMINI KETTILAMMA JAFFAR APARTMENTS, VELLANTHIRA, NEAR KOLLENGODE POLICE STATION, KOLLENGODE, PALAKKAD-678506.
2 JAYASREE VARMA 2/411, MOHANAM, AMBIKAPURAM P.O., VAIDYANATHAPURAM, PALAKKAD-678011.
3 K.VASANTHY A-7/403, RUTU ENCLAVE, GHOD BUNDER ROAD, KASARVADAVALI, OPP.MUCHHALA COLLEGE, THANE (WEST), MAHARASHTRA-400601.
4 K.JAYARAJAN UNNI ISHWAR ENGINEERING COMPANY, 8 NPFG, LAXMI INDUSTRIAL ESTATE, LINK ROAD, ANDHERI WEST, MUMBAI-
400053.
5 SHYLAJA B-10/36, SHRI DATTA GURU NAGAR, SECTOR 15, VASHI, NEW MUMBAI-400703.
6 SUNIL GOPAL MALABAR GOLD & DIAMONDS, LEGAL DEPARTMENTS, CORPORATE OFFICE, KOZHIKODE-673001.
7 NANDAKISHORE SREE NIKETAN, NEAR DISTRICT SESSIONS COURT, THALASSERY-670101.
8 UNNIKRISHNAN K.P. C1/402, KELKI LOK VATIKA, KALYAN EAST, MAHARASTHRA- 421306.
CRP(LR).No. 439 of 2014 -2-9 MINI S.NAIR C1/402, KETKI LOK VATIKA, KALYAN EAST, MAHARASTHRA- 421306.
10 GEETHA SOMASEKHARAN SREEVALSAM, AROOKUTTY P.O., CHERTHALA-688535.
11 NIRMALA MADHAV NIVAS, EDACHOLA, THACHAMPALA, PALAKKAD- 678593.
12 REMA RAJA POORNIMA, HOUSE NO.19-272(NORTH NADA), P.O.GURUVAYOOR-680101.
13 SUJATHA 307, PAKSHIRAJA TOWERS, PULARKULAM, COIMBATORE- 641045.
14 MADHAVI RAVINDRAN NETTOVILLA, KNRA-3, CHAMBAKARA, MARADU P.O., ERNAKULAM-682304.
15 P.C.MURALEEDHARAN PLOT NO.1389, FLAT NO.5, ANNA NAGAR STREET, CHENNAI-600040.
16 P.C.DIVAKARAN NAMBIAR GURUDEV, MANGATTIDAM, KUTHUPARAMBA, KANNUR-670643.
17 DHANALEKSHMI P.C. KRISHNA VIHAR, MANGATTIDAM, KUTHUPARAMBA, KANNUR- 670643.
18 P.C.SASIDHARAN A 504, NARARINMA GREENVALLEY, INFOPARK ROAD, P.O.KUSUMAGIRI, KAKKANAD, ERNAKULAM-682030.
19 PRABHAKARAN NAMBIAR V. UDAYAPURAM, KADACHIRA P.O., KANNUR-670621.
20 SUCHITHRA JAYAKUMAR CHITHRA AGED 53 YEARS W/O.P.JAYAKUMAR, FLAT NO.AF-1, SURYA SHOBHA APARTMENT, CHERAKKADU ROAD, KUNNATHUR MEDU P.O., PALAKKAD-678013.
CRP(LR).No. 439 of 2014 -3-21 SANDHYA BALAGOPAL AGED 59 YEARS FLAT NO.AF-1, SURYA SHOBHA APARTMENT, CHERAKKADU ROAD, KUNNATHUR MEDU P.O., PALAKKAD-678013.
22 MADHAVI VARMA AGED 84 YEARS D/O.INDIRA VARMA, CHAITHANYA, NEAR SANKARA PHARMACY, MANJUMMEL, ELOOR, KALAMASSERY, ERNAKULAM- 683501.
23 CHANDRAN MENON AGED 78 YEARS S/O.INDIRA VARMA, VALANATH THEKOOT HOUSE, PILAKAD, VARAVOOR (THALAPPILLY TALUK), VADAKANCHERRY, THRISSUR-680585.
24 GOURI NAIR AGED 78 YEARS D/O.LAKSHMIKUTTY NETHYARAMA, NIRMAL, OPP.CHINMAYA VIDYA PEEDAM, VARIYAM ROAD, ERNAKULAM-682016.
25 VENUGOPALA MENON AGED 77 YEARS S/O.LAKSHMIKUTTY NETHYARAMA, TRAYEE, OPP.CHINMAYA VIDYA PEEDAM, VARIYAM ROAD, ERNAKULAM-682016.
26 KUSMAN MENON AGED 70 YEARS W/O.LATE BALAKRISHNA MENON, 9-A, ZIRCON, SKYLINE APARTMENT, PANAMPILLY LINK ROAD, VIDYA NAGAR, COCHIN-20.
BY ADVS.
SRI.P.B.SAHASRANAMAN SRI.K.JAGADEESH SRI.T.S.HARIKUMAR RESPONDENTS/STATE AND BOARD:
1 STATE OF KERALA REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.CRP(LR).No. 439 of 2014 -4-
2 THE SECRETARY, TALUK LAND BOARD, VATAKARA, KOZHIKODE-673101.
BY SR. GOVERNMENT PLEADER SRI.C.P.PRADEEP THIS CRP (LAND REFORMS ACT) HAVING BEEN FINALLY HEARD ON 23.01.2019, ALONG WITH CRP(LR).28/2014, CRP(LR).65/2014, THE COURT ON THE SAME DAY PASSED THE FOLLOWING: