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Punjab-Haryana High Court

M/S Punjab Pre-Stressed Concrete Works ... vs Presiding Officer And Anr on 20 September, 2016

104

LPA No.1834 of 2016 (O&M)

M/s Punjab Pre-Stressed Concrete Works Ltd. v. Presiding Officer & anr.

Present:    Mr.Parveen K.Kataria, Advocate
            for the appellant.
                    .....

CM No.3779-LPA of 2016 After hearing the learned counsel for the appellant, marginal delay of 5 days in filing the appeal is condoned.

C.M.stands allowed.

LPA No.1834 of 2016 (O&M) Contends that the learned Single Judge has categorically recorded a finding that the workman had abandoned the service, yet he has been awarded compensation.

Notice of motion for 16.12.2016.

In the meantime, operation of the impugned judgment shall remain stayed.



                                               (MAHESH GROVER)
                                                   JUDGE


20.09.2016                                    (SHEKHER DHAWAN)
dss                                                JUDGE




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