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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(2)The District Level Authority shall have jurisdiction over every area within the jurisdiction of a Municipality, or a Block, or a Notified Area Authority, established or constituted under any law for the time being in force, within the jurisdiction of the concerned district.