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Madhya Pradesh High Court

Serious Fraud Investigation Office ... vs Shri Sharad Gujrati Director (Bbl) And 8 ... on 1 December, 2015

MCOMA-45-2014 (SERIOUS FRAUD INVESTIGATION OFFICE (SFIO), MINISTRY OF CORPORA TEAFFAIRS, GOVT. OF INDIA Vs SHRI SHARAD GUJRA TI DIRECTOR (BBL) AND 8 OTHERS) 0 1 - 1 2-20 1 5 At the request of counsel for appellant, the case is adjourned. List on 8/12/2015.

(PRAKASH SHRIVASTAVA) JUDGE